Vijai Bahadur Yadava vs The Zila Basic Shiksha ...
2012 Latest Caselaw 5913 ALL

Citation : 2012 Latest Caselaw 5913 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Vijai Bahadur Yadava vs The Zila Basic Shiksha ... on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 18724 of 1995
 

 
Petitioner :- Vijai Bahadur Yadava
 
Respondent :- The Zila Basic Shiksha Adhikari,Azamgarh & Others
 
Petitioner Counsel :- C.K.Rai,F. Rai
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner may take steps to serve the respondent no.2 by Dusti summon as well as by registered post.

List after four weeks.

Meanwhile, learned stnding counsel may file the counter affidvit.

Order Date :- 6.12.2012

Hasnain

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