Citation : 2012 Latest Caselaw 5909 ALL
Judgement Date : 6 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28298 of 2010 Petitioner :- Rizwan @ Shanu Egle Respondent :- State Of U. P. Petitioner Counsel :- Ravi Sahu,Rakesh Dubey,S.R.Verma Respondent Counsel :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
As prayed by learned counsel for the applicant, list in the next cause list.
Order Date :- 6.12.2012
Monika
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