Krishna Kumar Tripathi vs D.I.O.S. & Another
2012 Latest Caselaw 5907 ALL

Citation : 2012 Latest Caselaw 5907 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Krishna Kumar Tripathi vs D.I.O.S. & Another on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 16775 of 1995
 

 
Petitioner :- Krishna Kumar Tripathi
 
Respondent :- D.I.O.S. & Another
 
Petitioner Counsel :- A.K. Upadhyay
 
Respondent Counsel :- .../C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned standing counsel states that a counter affidavit has been filed in the Registry on 27.2.1996, the same is not on record.

Office is directed to place the said counter affidavit and place the same on record.

List in the next cause list.

Order Date :- 6.12.2012

Hasnain

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