Nidhi Raj Singh vs State Of U.P. & Another
2012 Latest Caselaw 5905 ALL

Citation : 2012 Latest Caselaw 5905 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Nidhi Raj Singh vs State Of U.P. & Another on 6 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23235 of 2009
 

 
Petitioner :- Nidhi Raj Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Jitendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

A perusal of the order dated 3rd September, 2009 shows the direction to issue notice to the opposite party no. 2 and it was directed that list the matter in the second week of November, 2009. Since then, neither any steps have been taken nor any application has been moved for extending the time to take steps.

Office to report whether any steps have been taken or not by the next date fixed.

List in the next cause list.

Order Date :- 6.12.2012

Monika

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