Ram Suman Yadav & Others vs Director Of Higher Education & ...
2012 Latest Caselaw 5904 ALL

Citation : 2012 Latest Caselaw 5904 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Ram Suman Yadav & Others vs Director Of Higher Education & ... on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 51466 of 1999
 

 
Petitioner :- Ram Suman Yadav & Others
 
Respondent :- Director Of Higher Education & Others
 
Petitioner Counsel :- P.S. Baghel,Gautam Baghel,J.N.Singh,R.S. Gupta
 
Respondent Counsel :- C.S.C.,A.N.Pandey,Vikash Sahai
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks and no more time is allowed to file counter affidavit to the amendment application.

List after three weeks.

Order Date :- 6.12.2012

Hasnain

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