C/M Jain Basic Primary Vidyalaya ... vs State Of U.P. And Others
2012 Latest Caselaw 5898 ALL

Citation : 2012 Latest Caselaw 5898 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

C/M Jain Basic Primary Vidyalaya ... vs State Of U.P. And Others on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 61477 of 2005
 

 
Petitioner :- C/M Jain Basic Primary Vidyalaya Thru' Manager A.K. Jain
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ramendra Asthana
 
Respondent Counsel :- C.S.C.,Atul Srivastava,Manu Saxena,P.K.Singhal,Pramod K. Sinha
 

 
Hon'ble Rajes Kumar,J.

Despite the order passed by this Court to list the case peremptorily, the case has not been listed peremptorily. Office is directed to explain that why it has not been listed peremptorily.

List in the next cause list peremptorily.

Order Date :- 6.12.2012

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