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Abdul Kuddus Khan vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 5897 ALL

Citation : 2012 Latest Caselaw 5897 ALL
Judgement Date : 6 December, 2012

Allahabad High Court
Abdul Kuddus Khan vs State Of U.P.Through Secretary ... on 6 December, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 63507 of 2012
 

 
Petitioner :- Abdul Kuddus Khan
 
Respondent :- State Of U.P.Through Secretary And Ors.
 
Petitioner Counsel :- Ikram Ahmad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Sri Ajay Singh, Advocate has accepted notice on behalf of respondent Nos.2  and 3. He prays for and is granted one month's time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List this case thereafter.

Deductions made shall abide by final orders to be passed by this Court.

Order Date :- 6.12.2012

SRY

 

 

 
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