Sudhir Kumar vs State Of U.P. & Another
2012 Latest Caselaw 5895 ALL

Citation : 2012 Latest Caselaw 5895 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Sudhir Kumar vs State Of U.P. & Another on 6 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23272 of 2009
 

 
Petitioner :- Sudhir Kumar
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- R.K. Gautam
 
Respondent Counsel :- Govt. Advocate,Rajesh Kumar Dubey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

A perusal of the order dated 4.09.09 shows the no steps for issuance of notice have been taken nor any request for further step is made.

The matter is pending since 2009 and it appears that by efflux of time the bail cancellation application has become infructuous.

As such, the bail cancellation application is accordingly dismissed.

Order Date :- 6.12.2012

Monika

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