Ram Janam Mishra (Second Bail) vs State Of U.P.
2012 Latest Caselaw 5873 ALL

Citation : 2012 Latest Caselaw 5873 ALL
Judgement Date : 5 December, 2012

Allahabad High Court

Ram Janam Mishra (Second Bail) vs State Of U.P. on 5 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7584 of 2012
 

 
Petitioner :- Ram Janam Mishra (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mayank Pandey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail, the first having been dismissed by a Coordinate Bench (Sudhir Kumar Saxena, J.) vide order dated 11.11.2011.

List this case next week before the appropriate Bench.

Order Date :- 5.12.2012

A.Nigam

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