Citation : 2012 Latest Caselaw 5863 ALL
Judgement Date : 4 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 61690 of 2012 Petitioner :- C/M Gandhi Bal Niketan Kanya Inter College,Bulandshahar Respondent :- State Of U.P. And Others Petitioner Counsel :- Amulya Ratan Srivastava,Sunil Kumar Varma Respondent Counsel :- C.S.C.,A.K.Yadav,Ashok Kr Srivastava Hon'ble V.K. Shukla,J.
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Order Date :- 4.12.2012
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