Citation : 2012 Latest Caselaw 5858 ALL
Judgement Date : 4 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 2665 of 1997 Petitioner :- Milap Singh & Others Respondent :- D.I.O.S. & Others Petitioner Counsel :- A.Khare,Kamlesh Shukla,P.K.S.Paliwal,R.D.Singh Respondent Counsel :- C.S.C.,Vinod Sinha Hon'ble Rajes Kumar,J.
Sri V.K. Singh, Advocate appearing on behalf of respondent no. 4 filed counter affidavit and Sri S.P. Singh, learned counsel appearing on behalf of respondent no. 5 filed supplementary counter affidavit. Both the affidavits be placed on record. Learned counsel for the petitioners prays for and is granted a week's time to file reply to the aforesaid two affidavits.
List in the next cause list i.e. on 11.12.2012.
Order Date :- 4.12.2012
OP
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