Kailash Ram Gaudh And Another vs State Of U.P.Throu Its Prin. Secy. ...
2012 Latest Caselaw 3908 ALL

Citation : 2012 Latest Caselaw 3908 ALL
Judgement Date : 31 August, 2012

Allahabad High Court

Kailash Ram Gaudh And Another vs State Of U.P.Throu Its Prin. Secy. ... on 31 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4591 of 2012
 

 
Petitioner :- Kailash Ram Gaudh And Another
 
Respondent :- State Of U.P.Throu Its Prin. Secy. Forest Dep.Lko.& Ors.
 
Petitioner Counsel :- Arun Kumar Shukla
 
Respondent Counsel :- C.S.C.,L.P.Shukla
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list this case alongwith Writ Petition No.4215(SS) of 2012, Ram Pravesh Rai v. State of U.P. & ors., on 03.9.2012.

Order Date :- 31.8.2012

A.Nigam

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