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Viresh Kumar Tiwari vs Additional District Judge And ...
2012 Latest Caselaw 3906 ALL

Citation : 2012 Latest Caselaw 3906 ALL
Judgement Date : 31 August, 2012

Allahabad High Court
Viresh Kumar Tiwari vs Additional District Judge And ... on 31 August, 2012
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 43595 of 2012
 

 
Petitioner :- Viresh Kumar Tiwari
 
Respondent :- Additional District Judge And Others
 
Petitioner Counsel :- Nand Kishore Singh,Ashok Khare
 
Respondent Counsel :- S.K. Pathak
 

 
Hon'ble Dilip Gupta,J.

As prayed for by Sri S.K. Pathak, learned counsel for the respondents, place this petition as fresh on 3rd September, 2012.

Order Date :- 31.8.2012

SK

 

 

 
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