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Ramesh Chandra Prakash {State} vs State Of U.P. Thr The Sec. Revenue ...
2012 Latest Caselaw 3902 ALL

Citation : 2012 Latest Caselaw 3902 ALL
Judgement Date : 31 August, 2012

Allahabad High Court
Ramesh Chandra Prakash {State} vs State Of U.P. Thr The Sec. Revenue ... on 31 August, 2012
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 12764 of 1990
 

 
Petitioner :- Ramesh Chandra Prakash {State}
 
Respondent :- State Of U.P. Thr The Sec. Revenue Deptt Lko & Others
 
Petitioner Counsel :- P.L. Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned, on the reported illness of learned counsel for the petitioner.

List again. 

Order Date :- 31.8.2012

Subodh/-

 

 

 
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