Pappu Singh vs Suprintendent State Ayurvedic / ...
2012 Latest Caselaw 3899 ALL

Citation : 2012 Latest Caselaw 3899 ALL
Judgement Date : 31 August, 2012

Allahabad High Court

Pappu Singh vs Suprintendent State Ayurvedic / ... on 31 August, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 2643 of 1993
 

 
Petitioner :- Pappu Singh
 
Respondent :- Suprintendent State Ayurvedic / Unani Asuadhi Nirmalshala U
 
Petitioner Counsel :- B.N. Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Case is called out. None responds on behalf of the petitioner to press the relief claimed for in the writ petition. Accordingly the writ petition is dismissed for non prosecution

Order Date :- 31.8.2012

Tripathi

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