Gokul Prasad Upadhayay vs U.P. Power Corp. Thru. Chairman ...
2012 Latest Caselaw 3894 ALL

Citation : 2012 Latest Caselaw 3894 ALL
Judgement Date : 31 August, 2012

Allahabad High Court

Gokul Prasad Upadhayay vs U.P. Power Corp. Thru. Chairman ... on 31 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4589 of 2012
 

 
Petitioner :- Gokul Prasad Upadhayay
 
Respondent :- U.P. Power Corp. Thru. Chairman Cum Managing Director & Anr.
 
Petitioner Counsel :- Ramesh Kumar Srivastava
 
Respondent Counsel :- Amit Singh Bhadauriya
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is not available.

List next week.

Order Date :- 31.8.2012

A.Nigam

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