Ram Asarey vs State Of U.P. Through Principal ...
2012 Latest Caselaw 3891 ALL

Citation : 2012 Latest Caselaw 3891 ALL
Judgement Date : 31 August, 2012

Allahabad High Court

Ram Asarey vs State Of U.P. Through Principal ... on 31 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4614 of 2012
 

 
Petitioner :- Ram Asarey
 
Respondent :- State Of U.P. Through Principal Secy.Deptt.Of Basic Edu.&Ors
 
Petitioner Counsel :- S.K. Singh Kalhans
 
Respondent Counsel :- C.S.C.,Neeraj Chaurasiya
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list next week.

Order Date :- 31.8.2012

A.Nigam

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