Shalini Bhawari vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 3875 ALL

Citation : 2012 Latest Caselaw 3875 ALL
Judgement Date : 30 August, 2012

Allahabad High Court

Shalini Bhawari vs State Of U.P. Thru Secy. And Others on 30 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 13256 of 2012
 

 
Petitioner :- Shalini Bhawari
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Pramod Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Anurag Khanna,Saumitra Singh
 

 
Hon'ble V.K. Shukla,J.

Listing Application

List this case in the next cause list before appropriate Bench, as it is not service writ in educational matters.

Order Date :- 30.8.2012

SRY

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