Ram Milan vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 3871 ALL

Citation : 2012 Latest Caselaw 3871 ALL
Judgement Date : 30 August, 2012

Allahabad High Court

Ram Milan vs State Of U.P. Through Prin. Secy. ... on 30 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4578 of 2012
 

 
Petitioner :- Ram Milan
 
Respondent :- State Of U.P. Through Prin. Secy. Panchayati Raj Deptt. Lko.
 
Petitioner Counsel :- Indu Prakash Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Let office objections be removed.

List after the documents are filed.

Order Date :- 30.8.2012

A.Nigam

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