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Kapil vs State Of U.P.
2012 Latest Caselaw 3842 ALL

Citation : 2012 Latest Caselaw 3842 ALL
Judgement Date : 29 August, 2012

Allahabad High Court
Kapil vs State Of U.P. on 29 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21133 of 2012
 

 
Petitioner :- Kapil
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- P.P.Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned AGA prays for and is granted two weeks' time to file statement of the victim recorded under Section 164 Cr.P.C.

List i the week commencing 17.9.2012.

Order Date :- 29.8.2012

NS

 

 

 
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