Citation : 2012 Latest Caselaw 3838 ALL
Judgement Date : 29 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 40971 of 2012 Petitioner :- Constable 33 C.P. Jai Prakash Sharma & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Atul Kumar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
It is informed that the issue involved in the present writ petition is causing attention to the Regular Bench of Hon'ble Krishna Murari, J. and the matter is fixed for 04.09.2012.
Let the present writ petition be placed before Hon'ble Krishna Murari, J. on 04.09.2012 along with the record of Writ Petition No.35915 of 2011.
Order Date :- 29.8.2012
OP
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