Rajan And Another vs State Of U.P.
2012 Latest Caselaw 3837 ALL

Citation : 2012 Latest Caselaw 3837 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Rajan And Another vs State Of U.P. on 29 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21186 of 2012
 

 
Petitioner :- Rajan And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Saxena
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Lay before another Bench as fresh matter after obtaining nomination from Hon'ble the Acting Chief Justice/Senior Judge.

Order Date :- 29.8.2012

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