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Mohd. Tariq Siddiqui & 99 Others vs State Of U.P.,Thru. Secretary, ...
2012 Latest Caselaw 3836 ALL

Citation : 2012 Latest Caselaw 3836 ALL
Judgement Date : 29 August, 2012

Allahabad High Court
Mohd. Tariq Siddiqui & 99 Others vs State Of U.P.,Thru. Secretary, ... on 29 August, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4535 of 2012
 

 
Petitioner :- Mohd. Tariq Siddiqui & 99 Others
 
Respondent :- State Of U.P.,Thru. Secretary, Basic Education & Others
 
Petitioner Counsel :- Alok Mishra
 
Respondent Counsel :- C.S.C.,D.R. Mishra
 

 
Hon'ble Ajai Lamba,J.

In view of illness slip, submitted on behalf of learned counsel for the petitioner, this case is adjourned.

List after two weeks.

Order Date :- 29.8.2012

A.Nigam

 

 

 
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