Smt. Lalti Singh vs State Of U.P. And Others
2012 Latest Caselaw 3835 ALL

Citation : 2012 Latest Caselaw 3835 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Smt. Lalti Singh vs State Of U.P. And Others on 29 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 39847 of 2003
 

 
Petitioner :- Smt. Lalti Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ganga Prasad,Gautam Baghel,P.K.Pandey,P.S.Baghel,P.S.Chauhan,U.C.Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Heard learned counsel for the applicant.

No case is made out to recall the order. The restoration application is rejected.

Order Date :- 29.8.2012

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