Hasan Khan vs Union Of India And Others
2012 Latest Caselaw 3833 ALL

Citation : 2012 Latest Caselaw 3833 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Hasan Khan vs Union Of India And Others on 29 August, 2012

Bench: Amitava Lala, Acting Chief Justice, Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 24408 of 2011
 

 
Petitioner :- Hasan Khan
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Arun Kumar
 
Respondent Counsel :- C.S.C.,A.S.G.I.(2011/671),Brajesh Pratap Singh,Iqbal Ahmad Siddiqui,Murtaza Ali,Qadir Ahmad,S.C.Verma
 

 
Hon'ble Amitava Lala,Acting Chief Justice
 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed, let it appear on Wednesday i.e. 05.09.2012.

Order Date :- 29.8.2012

Puspendra

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