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Pawan Bhatia And Another vs State Of U.P.
2012 Latest Caselaw 3829 ALL

Citation : 2012 Latest Caselaw 3829 ALL
Judgement Date : 29 August, 2012

Allahabad High Court
Pawan Bhatia And Another vs State Of U.P. on 29 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21135 of 2012
 

 
Petitioner :- Pawan Bhatia And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Veer Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri  Sarvesh Kumar, Advocate, has filed his memo of appearance on behalf of  the complainant today, which is taken on record.

It has been informed by learned counsel for the parties that the case of the co-accused Kamal Bhatia is coming up  for hearing tomorrow  i.e. 30.8.2012 before another Bench of this Court in Court No.51 and the present bail application be also connected with the same.

Connect with Criminal Misc. Bail Application No.20381 of 2012 (Kamal Bhatia Vs. State of U.P.) and place the matter before the appropriate Bench  after obtaining nomination from Hon'ble the Acting Chief Justice/Senior Judge.

Order Date :- 29.8.2012

NS

 

 

 
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