Raja Ram Maurya & Another vs Chief Executive Officer,Greater ...
2012 Latest Caselaw 3828 ALL

Citation : 2012 Latest Caselaw 3828 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Raja Ram Maurya & Another vs Chief Executive Officer,Greater ... on 29 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 43120 of 2012
 

 
Petitioner :- Raja Ram Maurya & Another
 
Respondent :- Chief Executive Officer,Greater Noida, & Others
 
Petitioner Counsel :- Prakash Padia
 
Respondent Counsel :- Nisheeth Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Monday as fresh case.

Order Date :- 29.8.2012

SRY

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