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Rupan Lal vs State Of U.P.,Thru. Secretary ...
2012 Latest Caselaw 3827 ALL

Citation : 2012 Latest Caselaw 3827 ALL
Judgement Date : 29 August, 2012

Allahabad High Court
Rupan Lal vs State Of U.P.,Thru. Secretary ... on 29 August, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4533 of 2012
 

 
Petitioner :- Rupan Lal
 
Respondent :- State Of U.P.,Thru. Secretary Basic Education & Others
 
Petitioner Counsel :- D.K. Singh Chauhan
 
Respondent Counsel :- C.S.C.,Ajay Kumar
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for withdrawal of the petition, with liberty to file a fresh writ petition alongwith typed copies of relevant documents.

The petition is dismissed as withdrawn, with liberty as prayed for.

Order Date :- 29.8.2012

A.Nigam

 

 

 
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