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Pawan Kumar vs State Of U.P. & Others
2012 Latest Caselaw 3826 ALL

Citation : 2012 Latest Caselaw 3826 ALL
Judgement Date : 29 August, 2012

Allahabad High Court
Pawan Kumar vs State Of U.P. & Others on 29 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 40743 of 2012
 

 
Petitioner :- Pawan Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.C. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 5.9.2012 as fresh along with the record of Writ Petition No. 56332 of 2011.

Order Date :- 29.8.2012

OP

 

 

 
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