Ausaf vs State Of U.P.
2012 Latest Caselaw 3825 ALL

Citation : 2012 Latest Caselaw 3825 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Ausaf vs State Of U.P. on 29 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21139 of 2012
 

 
Petitioner :- Ausaf
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Narayan Singh Kushwaha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned AGA prays for and is granted four weeks time to file a counter affidavit.

List in the week commencing from 01.10.2012 before the appropriate Bench.

Order Date :- 29.8.2012

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