Vishnu Dutt,Sub-Inspector Of ... vs State Of U.P. & Others
2012 Latest Caselaw 3823 ALL

Citation : 2012 Latest Caselaw 3823 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Vishnu Dutt,Sub-Inspector Of ... vs State Of U.P. & Others on 29 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 40978 of 2012
 

 
Petitioner :- Vishnu Dutt,Sub-Inspector Of Police
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Tej Pal,Sukhendu Pal Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter before the appropriate Bench.

Order Date :- 29.8.2012

Download the LatestLaws.com Mobile App