Sarvesh Kumar Chaubey vs State Of U.P. & Others
2012 Latest Caselaw 3822 ALL

Citation : 2012 Latest Caselaw 3822 ALL
Judgement Date : 29 August, 2012

Allahabad High Court

Sarvesh Kumar Chaubey vs State Of U.P. & Others on 29 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 41065 of 2012
 

 
Petitioner :- Sarvesh Kumar Chaubey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.N. Pandey,A.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner is directed to file the copy of the order passed in Writ Petition No. 20186 of 1989 filed by the petitioner.

Put up on 10.9.2012 as fresh.

Order Date :- 29.8.2012

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