Dhirendra Kumar Sharma vs Chairman Town Area Committee And ...
2012 Latest Caselaw 3809 ALL

Citation : 2012 Latest Caselaw 3809 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Dhirendra Kumar Sharma vs Chairman Town Area Committee And ... on 28 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2235 of 1994
 

 
Petitioner :- Dhirendra Kumar Sharma
 
Respondent :- Chairman Town Area Committee And Others.
 
Petitioner Counsel :- Y.S.Saxena
 
Respondent Counsel :- S.C.,N.Mishra,Saurabh Ray
 

 
Hon'ble Rajes Kumar,J.

Sri Krishna Gopal, Advocate filed counter affidavit on behalf of respondent no. 1. Learned counsel for the petitioner prays for and is granted three days time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 28.8.2012

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