Girish Chandra Dubey vs State Of U.P. & Ors.
2012 Latest Caselaw 3808 ALL

Citation : 2012 Latest Caselaw 3808 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Girish Chandra Dubey vs State Of U.P. & Ors. on 28 August, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 8326 of 1993
 

 
Petitioner :- Girish Chandra Dubey
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- H.B.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List has been revised. Case is called out. None is present to press the relief claimed for in the writ petition. Therefore, the writ petition is dismissed for want of prosecution.

Order Date :- 28.8.2012

Tripathi

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