Citation : 2012 Latest Caselaw 3807 ALL
Judgement Date : 28 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- WRIT - A No. - 3005 of 1994 Petitioner :- A.K.Singh Respondent :- Director Petitioner Counsel :- M.R.Gupta Respondent Counsel :- S.C. Hon'ble Pankaj Naqvi,J.
Learned counsel for the petitioner prays for and is granted 3 weeks' to file a rejoinder affidavit.
List immediately thereafter.
Order Date :- 28.8.2012
Chandra
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!