N.K.Kejriwal And Another vs State Of U.P. & Another
2012 Latest Caselaw 3806 ALL

Citation : 2012 Latest Caselaw 3806 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

N.K.Kejriwal And Another vs State Of U.P. & Another on 28 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 4319 of 1996
 

 
Petitioner :- N.K.Kejriwal And Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ravi Kant,Tarun Agarwal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Tarun Agarwal, learned counsel for the applicant is present, but the file of the learned AGA is not with him.In the said circumstances, learned AGA seeks adjournment for today.

As prayed, list in the next cause list.

Order Date :- 28.8.2012

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