Nihaluddin And Others vs State Of U.P. Thru' Secy. Revenue ...
2012 Latest Caselaw 3805 ALL

Citation : 2012 Latest Caselaw 3805 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Nihaluddin And Others vs State Of U.P. Thru' Secy. Revenue ... on 28 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 45005 of 2005
 

 
Petitioner :- Nihaluddin And Others
 
Respondent :- State Of U.P. Thru' Secy. Revenue And Others
 
Petitioner Counsel :- S.P. Srivastava
 
Respondent Counsel :- C.S.C.,Ashok Khare,Mala Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the petitioner is present. Case is passed over on the illness slip of Ms. Mala Srivastava.

List in the next cause list.

Order Date :- 28.8.2012

Chandra

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