Uma Shanker Yadav And Ors. vs State Of U.P. Through Secy. ...
2012 Latest Caselaw 3804 ALL

Citation : 2012 Latest Caselaw 3804 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Uma Shanker Yadav And Ors. vs State Of U.P. Through Secy. ... on 28 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 8260 of 1997
 

 
Petitioner :- Uma Shanker Yadav And Ors.
 
Respondent :- State Of U.P. Through Secy. Medical Department, And Others
 
Petitioner Counsel :- Syed Wajid Ali,Chandreshwar Prasad,D.K. Srivastava,J.K. Yadav,R.K. Srivastava,Yogesh Agrawal
 
Respondent Counsel :- S.C.,A.K.Nigam,Nripendra Misra,Pankaj Naqvi,Sudeep Harkauli
 

 
Hon'ble Rajes Kumar,J.

Sri Sudeep Harkauli, learned counsel for the State Dental Council, is directed to inform that what order has been passed on the application of the Gorakphur Medical College and on the application of the petitioner for registration in pursuance of the order dated 17.1.2008 passed in Writ Petition No. 2925 of 2008.

Put up further hearing on 4.9.2012 as unlisted.

Order Date :- 28.8.2012

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