Haneef vs State Of U.P.
2012 Latest Caselaw 3803 ALL

Citation : 2012 Latest Caselaw 3803 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Haneef vs State Of U.P. on 28 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21037 of 2012
 

 
Petitioner :- Haneef
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Abhay Raj Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Mohit Singh, Advocate, has filed his memo of appearance on behalf of the complainant today, which is taken on record. He prays for and is allowed two weeks' time to file a counter affidavit.

List in the week commencing 17.9.2012.

Order Date :- 28.8.2012

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