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Mukhtar vs State Of U.P.
2012 Latest Caselaw 3802 ALL

Citation : 2012 Latest Caselaw 3802 ALL
Judgement Date : 28 August, 2012

Allahabad High Court
Mukhtar vs State Of U.P. on 28 August, 2012
Bench: Imtiyaz Murtaza, Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- CRIMINAL APPEAL No. - 619 of 2008
 

 
Petitioner :- Mukhtar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.P. Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashwani Kumar Singh,J.

For orders, see judgment and order of date placed in Criminal Appeal No.599 of 2008.

Order Date :- 28.8.2012

kvg/-

 

 

 
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