Citation : 2012 Latest Caselaw 3801 ALL
Judgement Date : 28 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. 2nd BAIL APPLICATION No. - 21026 of 2012 Petitioner :- Kafeel Respondent :- State Of U.P. Petitioner Counsel :- Imran Ullah Respondent Counsel :- Govt. Advocate Hon'ble Ramesh Sinha,J.
List with previous papers before the appropriate Bench at an early date.
Order Date :- 28.8.2012
NS
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