Mukesh Sharma vs State Of U.P. & Another
2012 Latest Caselaw 3800 ALL

Citation : 2012 Latest Caselaw 3800 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Mukesh Sharma vs State Of U.P. & Another on 28 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 995 of 1997
 

 
Petitioner :- Mukesh Sharma
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- R.K. Shukla
 
Respondent Counsel :- Govt. Advocate,S.K.Chaturvedi
 

 
Hon'ble Ramesh Sinha,J.

As prayed by Sri R.K. Shukla, Advocate, the case is passed over for today. Sri S.K. Chaturvedi, Advocate, is not present.

List peremptorily in the next cause list.

Sri R.K. Shukla, Advocate, shall inform Sri S.K. Chaturvedi, Advocate, about the order passed today, so that he may be present on the next date of listing.

Order Date :- 28.8.2012

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