Km. Kala Kiran vs Vice. Chancellor, Banaras Hindu ...
2012 Latest Caselaw 3799 ALL

Citation : 2012 Latest Caselaw 3799 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Km. Kala Kiran vs Vice. Chancellor, Banaras Hindu ... on 28 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 42926 of 2002
 

 
Petitioner :- Km. Kala Kiran
 
Respondent :- Vice. Chancellor, Banaras Hindu University & Others
 
Petitioner Counsel :- Sunil Kumar Singh,Anil Kumar,O.P.Singh,V.K.Singh
 
Respondent Counsel :- V.K. Upadhyay,Pankaj Naqvi,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

The case is released.

List in the next cause list , if possible, before the appropriate bench.

Order Date :- 28.8.2012

Chandra

Download the LatestLaws.com Mobile App