Bharat Sen & Another vs State Of U.P.& Another
2012 Latest Caselaw 3797 ALL

Citation : 2012 Latest Caselaw 3797 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Bharat Sen & Another vs State Of U.P.& Another on 28 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 3158 of 1997
 

 
Petitioner :- Bharat Sen & Another
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- K.N.Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called in the revised list. None responds for the applicant to press this applicant.

This Court vide order dated 16.2.2011 directed the matter to be listed showing the name of Sri J.P. Mishra, Advocate, as counsel for the applicants. His name has not been printed in the cause list.

List in the next cause list showing the name of Sri J.P. Mishra, Advocate, as counse for the applicants.

Order Date :- 28.8.2012

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