Anand Prakash Saxena vs State Of U.P. Thru' Secy. Of Higher ...
2012 Latest Caselaw 3796 ALL

Citation : 2012 Latest Caselaw 3796 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Anand Prakash Saxena vs State Of U.P. Thru' Secy. Of Higher ... on 28 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 19506 of 2004
 

 
Petitioner :- Anand Prakash Saxena
 
Respondent :- State Of U.P. Thru' Secy. Of Higher Education U.P. Lkw.&Ors.
 
Petitioner Counsel :- Mahendra Nath Pandey,A.B.Saran
 
Respondent Counsel :- C.S.C.,A.V. Yadav,R.P. Mishra,R.V. Yadav
 

 
Hon'ble Pankaj Naqvi,J.

In view of the order dated 23.01.2008, list this case for hearing in the next cause list.

Order Date :- 28.8.2012

Chandra

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