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Dinesh Kumar Sharma And Others vs State Of U.P. And Others
2012 Latest Caselaw 3793 ALL

Citation : 2012 Latest Caselaw 3793 ALL
Judgement Date : 28 August, 2012

Allahabad High Court
Dinesh Kumar Sharma And Others vs State Of U.P. And Others on 28 August, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 66477 of 2005
 

 
Petitioner :- Dinesh Kumar Sharma And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Suneet Kumar,Rajnish Kr.Srivastava
 
Respondent Counsel :- C.S.C.,A.K. Singh
 

 
Hon'ble Pankaj Naqvi,J.

Rejoinder affidavit filed today is taken on record.

This petition has been pending since the year 2005 and relates to seniority of Assistant Consolidation Officers.  Although, private respondents have filed the counter affidavit but State-respondents have not filed the same. 

Learned standing counsel prays for and is granted 6 weeks' and no more to file a counter affidavit, failing which the Consolidation Commissioner, U.P., Lucknow shall appear in person along with an explanation for not filing the counter affidavit despite order dated 19.07.2011 and stop order dated 23.08.2011.

List on 08.10.2012.

Order Date :- 28.8.2012

Chandra

 

 

 
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