S.K. Sonkar vs Spl. Judge (E.C.Act)
2012 Latest Caselaw 3792 ALL

Citation : 2012 Latest Caselaw 3792 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

S.K. Sonkar vs Spl. Judge (E.C.Act) on 28 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 1918A of 1997
 

 
Petitioner :- S.K. Sonkar
 
Respondent :- Spl. Judge (E.C.Act)
 
Petitioner Counsel :- S.S.Bhatnagar,A.K.Sharma,Ajay P. Paul,B.B.Paul,G.S.Chaturvedi,R.K. Sonker
 
Respondent Counsel :- A.G.A.,S.K. Shukla
 

 
Hon'ble Ramesh Sinha,J.

Lay before another Bench after obtaining nomination from Hon'ble the Acting Chief Justice/Senior Judge.

Order Date :- 28.8.2012

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