Dr. Ramesh Chandra vs The Chairman Shiv Mandir Chhuttan ...
2012 Latest Caselaw 3789 ALL

Citation : 2012 Latest Caselaw 3789 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Dr. Ramesh Chandra vs The Chairman Shiv Mandir Chhuttan ... on 28 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 967 of 2005
 

 
Petitioner :- Dr. Ramesh Chandra
 
Respondent :- The Chairman Shiv Mandir Chhuttan Lal K.G.D.C. & Others
 
Petitioner Counsel :- R.P. Shastri,M.K. Mathur,Sandeep Srivastava,Sushil Kumar Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

Re: Restoration Application No. 141694 of 2012.

Application is allowed.

Order Date :- 28.8.2012

Chandra

Hon'ble Pankaj Naqvi,J.

In view of change of roster, list in the next cause list before the appropriate Bench after obtaining nomination from Hon'ble the Acting Chief Justice.

Order Date :- 28.8.2012

Chandra

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