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Sachichadanand Tiwari vs State Of U.P. & Others
2012 Latest Caselaw 3788 ALL

Citation : 2012 Latest Caselaw 3788 ALL
Judgement Date : 28 August, 2012

Allahabad High Court
Sachichadanand Tiwari vs State Of U.P. & Others on 28 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 40902 of 2012
 

 
Petitioner :- Sachichadanand Tiwari
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Mangala Prasad Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 15.10.2012 before the appropriate Bench. It shall not be treated as tied up or part heard.

Order Date :- 28.8.2012

OP

 

 

 
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