Jay Shankar vs Pradhan Prabandhak U.P.State ...
2012 Latest Caselaw 3786 ALL

Citation : 2012 Latest Caselaw 3786 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Jay Shankar vs Pradhan Prabandhak U.P.State ... on 28 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4475 of 2012
 

 
Petitioner :- Jay Shankar
 
Respondent :- Pradhan Prabandhak U.P.State Road Transport Corp.Lko.& Ors.
 
Petitioner Counsel :- Babu Ram Rajbhar,Mohd.Yasin
 
Respondent Counsel :- Rajendra Verma
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioners has not been able to show that by virtue of transfer of the petitioner there has been abrogation of service rules that has caused prejudice to the rights of the petitioner.

List after three weeks.

Order Date :- 28.8.2012

A.Nigam

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